Delhi High Court - Orders
Dr. Girish Mishra And Anr vs Union Of India And Ors on 25 January, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 785/2019
DR. GIRISH MISHRA AND ANR. ..... Petitioners
Through: Mr. Saurabh Chadda, Mr. Rohit
Bhagat and Mr. Akshay Singh,
Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Satyendra Kumar, SC for R-1.
Mr. Saurabh Banerjee and Mr.Bikram
Singh, Advocates for R-2 & R-3.
Mr. Apoorv Kurup and Ms. Nidhi
Mittal, Advocates for UGC/R-4.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 25.01.2019 CM APPL. 3477/2019 (Exemption) Allowed, subject to all just exceptions. This application is, accordingly, disposed of. W.P.(C) 785/2019 Issue notice.
Learned counsels appearing on behalf of respondents accept notice and submit that they have not received the complete set of paper book. The petitioners are directed to supply the same during the course of day.
Respondents are directed to file counter affidavits within six weeks.. Rejoinder thereto, if any, be filed within four weeks thereafter. Renotify on 17.05.2019.
SURESH KUMAR KAIT, J JANUARY 25, 2019/rd