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State of Punjab - Section

Section 62 in The Punjab Minor Mineral Concession Rules, 1964

62. Repeal.

(1)The Punjab Minor Mineral Rule, 1934 and all rules corresponding to there rules in force in any part of Punjab shall stand repealed, but notwithstanding such repeal anything done, any action taken or proceedings commenced under the said rule shall be deemed to have been done, taken or commenced under these rules.[First Schedule] [Schedule substituted by GSR 125, dated 9.12.1977.]Rates of Royalty[See rules 20 and 21(ii)]
1 Building Stones -  
(a) Ashlar and sized dimensional stones Rs. 2 per tonne  
(b) Masnry stones including Khandas, boulders, etc. *Rs. 15 per tonne  
2 Limestone Rs. 2 per tonne
3 Marble -  
(i) Used for lime burning Rs. 0.54 P. per quintal
(ii) Dressed, Carved and rough and marble slabs Rs. 5.31 P. per quintal
(iii) Marble chips, fine powder khandas and ballast Re. 0.64 P. per quintal
(iv) Coarse powder of not more than plus 20 mesh Rs. 0.32 P. per quintal
(v) Kumari marble Rs. 2.68 P. per quintal
4 Bajri, Gravil *Rs. 15 per tonne
5 Kankar, Jhajra, Stones, road metal and ballast Rs. 2 per tonne
**[6. Brick earth...... Rs. 4 per tonne;
The rate of royalty on bricks manufactured in case of brickkilns shall be as under :-
Category of brick kiln Annual royalty (Rs.) Number of bricks fo which permit is to be issued
1 2 3
A. Brick Kiln of capacity 28 ghoris or more of kachi bricks 12000
B. Brick Kiln of capacity 22 to 27 ghoris of kachi bricks 10,000l
C. Brick Kiln of capacity below 22 ghoris of kachi bricks 13.33 lakhs
D. Not covered by any of the above category 2500
Note:- 1. In case a permit holder brick kiln ownermanufactures more than the number of bricks mentioned in thepermit, then he shall be liable to pay further royalty @ Rs. 3per thousand bricks manufactured on the excess number of bricks.
Note:- 2. The rates of royalty for brick earth to be chargedfor purposes other than the manufacture of bricks shall be as perentry at serial No. 6 of the first Schedule.
Explanation :- 'Ghori' is a vertical column of bricks ofwidth equaling to the length of a bricks separated from the nextsimilar vertical column by a distance about 4 to 5 inches and"number of ghoris, is the number of vertical column ofbricks capable of being accommodated between the inner and outerwall of the vessel of a brick kiln along its width.]
7 Fuller's earth Rs. 49.00 per tonne
8 Bentonite Rs. 51.00 per tonne
9 Ordinary clay *Rs. 15 per tonne
10 Ordinary sand used for non-industrial purposes *Rs. 15 per tonne
11 Slab slate when used for building materials Rs. 1 per tonne
12 State when used for building material Rs. 7.00 per tonne
13 Saltpelre  
(a) Bearing earth *Rs. 100 per tonne
(b) Crude Semi finished *Rs. 1000 per tonne
14 All other minor minerals not hereinafter specified
*Substituted vide Punjab Government Notification No.G.S.R.93/C.A.67/57/S.15/Amd.(18)/99, dated 24.12.1999.**Substituted vide Punjab Government Notification No.No. G.S.R. 3/C.A. 67/57/S. 15/Amd(19)/2002. dated 8.1.2002.Second Schedule[See Rule 21(1)(iii)]
Rate of Dead Rent Rate per acre per annum
All minor minerals *[Rs. 1500 per acre per annum]
*Substituted vide Punjab Government Notification No.G.S.R.93/C.A.67/57/S.15/Amd.(18)/99, dated 24.12.1999.Third ScheduleRates Or Royalty (chargeable By The Contractor/contractors From The Local Cultivators)[See rules 4 and 20]
1 Building Stones. -
(a) Ashlar and sized dimensional stone.  
Average quantity
R. P.    
(i) in a cart drawn by 2 bullocks, 00.50    
(ii) in a cart drawn by 4 bullocks 1  
(iii) carried by one donkey 0.15  
(iv) carried by one mule 0.4  
(v) carried by one buffalo 0.2  
(b) Masonary stones including Khandas boulder etc.,
(i) in a cart drawn by 2 bullocks 0.15  
(ii) in a cart drawn by 4 bullocks 00.25    
(iii) carried by one donkey 0.05  
(iv) carried by one mule 0.1  
(v) carried by one buffalo 0.1  
2 Limestone. -  
Average quantity    
(i) in a cart drawn by 2 bullocks 0.5  
(ii) in a cart drawn by 4 bullocks 1.25    
(iii) carried by one donkey 0.15  
(iv) carried by one mule 0.45  
(v) carried by one buffalo 0.3  
3 Kankar and Bajri  
(i) in a cart drawn by 2 bullocks 0.3  
(ii) in a cart drawn by 4 bullocks 00.50    
(iii) carried by one donkey 0.1  
(iv) carried by one mule 0.2  
(v) carried by one buffalo 0.2  
Form 'A'[See rule 6(1)]Application for Certificate of ApprovalToThe Director of Industries, Punjab.Through :Sir,I/We _____________________ have the honour to request that a Certificate of Approval under the Punjab Minor Mineral Concession Rules, 1964, be granted to enable me/us to acquire Mining Leases under the said rules.