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State of Punjab - Section

Section 12 in The Punjab Chaukidara Rules

12.

The village watchmen shall be armed [with a spear or club and with a sword] [Substituted for the words 'with a spear and sword' See Punjab Government Notification No. 405, dated the 6th April, 1898.] and shall wear a uniform dress consisting of a wadded chapkan of dark blue for winter wear, and a course cloth chapkan red blue for summer, and a blue turban. The arms and dress shall be provided by the village community out of the [collection made from it by the revenue authorities from time to time according to needs] [Substituted for the words village melba, See Punjab Government Notification No. G.S.R.260/PA 4/1872- T-8e-A/64, dated 25th November, 1964.].