Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 363(1)] [Section 363] [Entire Act]

State of Bihar - Subsection

Section 363(1)(b) in The Bihar Municipal Act, 2007

(b)the purpose and the period, if any, for which it is granted,