Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(xxxix) in The Code of Conduct for Members of the Orissa Legislative Assembly (xxxix)if commits any grave offence on the floor of the House, shall amount to initiation of proper action in consultation with the House;
