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State of Tamilnadu - Section

Section 6 in Tamil Nadu Panchayats (Restriction Control to Regulate the use of Porambokes in Ryotwari Tracts) Rules, 2000

6. Inspecting of poramboke lands.

- The Village Administrative Officer or any inspecting officer of the Revenue Department shall have the right to inspect, at any time, any poramboke, the use of which is regulated by the village panchayat.