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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(vii) in Tamil Nadu Cotton Control Rules, 1954

(vii)All things seized and required to be sealed under the Act shall be sealed with the seal of the officer sealing the same, and if the owner or person in charge also wishes to seal them with this seal, he shall be at liberty to do so;