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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Uttarakhand - Subsection

Section 61(2)(h) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(h)technical assistance to the Market Committees in the preparation of site plans and estimates of construction and in the preparation of project reports of master plans for development of Principal Market Yards and Sub market Yards and Market areas;