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[Cites 0, Cited by 0] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(2) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(2)The distribution licensee shall, at all times, provide human resource requirement to the forum i.e. secretarial assistance and Multi Tasking Staff (MTS), as approved by the Commission.