Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 7 in The Chhattisgarh Transit (Forest Produce) Rules, 2001 7. Separate passes for each load. - No transit pass shall ordinarily cover more than one load, whether such load be carried by a person, an animal or a vehicle.
