Delhi High Court - Orders
K S Bhandari vs M/S International Security Printers ... on 16 December, 2022
Author: Mukta Gupta
Bench: Mukta Gupta
$~2 to 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 18/2016
CM APPL. 39275/2019
K S BHANDARI ..... Petitioner
Represented by: Mr. Gaurav Bhardwaj, Adv..
versus
M/S INTERNATIONAL SECURITY PRINTERS PVT LTD
..... Respondent
Represented by: Mr.Sudhanshu Batra,
Sr.Advocate with Mr.Rajiv
Dewan, Advocate.
+ RC.REV. 204/2017
M/S FRONTIER SALES ..... Petitioner
Represented by: Ms.Upasna Pahuja, Advocate.
versus
M/S SUPERIOR EXIM PVT LTD ..... Respondent
Represented by: Ms. Gurmeet Bindra, Adv.
+ RC.REV. 205/2017
M/S FRONTIER SALES ..... Petitioner
Represented by: Ms.Upasna Pahuja, Advocate.
versus
M/S SUPERIOR EXIM PVT LTD ..... Respondent
Represented by: Ms. Gurmeet Bindra, Adv.
+ RC.REV. 206/2017
M/S FRONTIER SALES ..... Petitioner
Represented by: Ms.Upasna Pahuja, Advocate.
versus
Signature Not Verified
Digitally Signed By:ANIL
KUMAR BHATT
Signing Date:19.12.2022
12:42:21
M/S SUPERIOR EXIM PVT LTD ..... Respondent
Represented by: Ms. Gurmeet Bindra, Adv.
+ RC.REV. 207/2017
M/S FRONTIER SALES ..... Petitioner
Represented by: Ms.Upasna Pahuja, Advocate.
versus
M/S SUPERIOR EXIM PVT LTD ..... Respondent
Represented by: Ms. Gurmeet Bindra, Adv.
+ RC.REV. 208/2017
M/S FRONTIER SALES ..... Petitioner
Represented by: Ms.Upasna Pahuja, Advocate.
versus
M/S SUPERIOR EXIM PVT LTD ..... Respondent
Represented by: Ms. Gurmeet Bindra, Adv.
+ RC.REV. 303/2017
JAI RANI & ANR ..... Petitioner
Represented by: Mr.Anurag Bindal, Advocate
versus
LALA JOTI PERSHAD SHIV MANDIR TRUST & ORS
..... Respondent
Represented by: Ms. Tulna Rampal, Advocate.
+ RC.REV. 318/2017
SHANTI DEVI ..... Petitioner
Represented by: None.
versus
DIGAMBAR JAIN PANCHAYAT SAMAJ (REGD)..... Respondent
Signature Not Verified
Digitally Signed By:ANIL
KUMAR BHATT
Signing Date:19.12.2022
12:42:21
Represented by: None.
+ RC.REV. 396/2017
BADI PANCHAYAT VAISH BISE AGGARWAL (REGD)
..... Petitioner
Represented by: Mr.Ajay Gupta, Advocate.
versus
SHRI SUNIL GUPTA ..... Respondent
Represented by: Mr. M. Tarique Siddiqui, Mr.
Manish Gusain, Ms. Jyotsna
Bhardwaj, Advs.
+ RC.REV. 397/2017
BADI PANCHAYAT VAISH BISE AGGARWAL (REGD)
..... Petitioner
Represented by: Mr.Ajay Gupta, Advocate.
versus
JAI PARKASH GOYAL ..... Respondent
Represented by: None.
+ RC.REV. 519/2017
CM APPL. 15702/2020
SURENDER KAUR & ANR. ..... Petitioner
Represented by: Ms. Devagya Kainth, Mr.
Shourya Gupta, Advs.
versus
ANOOP SINGH CHARITABLE TRUST ..... Respondent
Represented by: Mr.Kajol Kumar, Advocate.
+ RC.REV. 520/2017
SURENDER KAUR & ANR ..... Petitioner
Represented by: Ms. Devagya Kainth, Mr.
Shourya Gupta, Advs.
Signature Not Verified
Digitally Signed By:ANIL
KUMAR BHATT
Signing Date:19.12.2022
12:42:21
versus
ANOOP SINGH CHARITABLE TRUST ..... Respondent
Represented by: Mr.Kajol Kumar, Advocate.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MS. JUSTICE POONAM A. BAMBA
ORDER
% 16.12.2022
1. Since arguments in the petitions are part-heard, list these petitions before a Bench comprising of Mukta Gupta, J. And Anish Dayal, J., subject to orders of Hon'ble the Chief Justice on 20th January, 2023.
2. In the meantime, parties will share their written submissions with learned amicus curiae Mr. Arvind Nigam, Senior Advocate.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
POONAM A. BAMBA, J.
DECEMBER 16, 2022 'ga' Signature Not Verified Digitally Signed By:ANIL KUMAR BHATT Signing Date:19.12.2022 12:42:21