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Delhi High Court - Orders

K S Bhandari vs M/S International Security Printers ... on 16 December, 2022

Author: Mukta Gupta

Bench: Mukta Gupta

                           $~2 to 13
                           *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +     RC.REV. 18/2016
                                 CM APPL. 39275/2019
                                 K S BHANDARI                                    ..... Petitioner
                                                 Represented by:   Mr. Gaurav Bhardwaj, Adv..

                                                  versus

                                 M/S INTERNATIONAL SECURITY PRINTERS PVT LTD
                                                                                ..... Respondent
                                                 Represented by: Mr.Sudhanshu Batra,
                                                                 Sr.Advocate with Mr.Rajiv
                                                                 Dewan, Advocate.
                           +     RC.REV. 204/2017
                                 M/S FRONTIER SALES                            ..... Petitioner
                                                 Represented by: Ms.Upasna Pahuja, Advocate.

                                                  versus

                                 M/S SUPERIOR EXIM PVT LTD                    ..... Respondent
                                               Represented by:     Ms. Gurmeet Bindra, Adv.

                           +     RC.REV. 205/2017
                                 M/S FRONTIER SALES                            ..... Petitioner
                                                 Represented by:   Ms.Upasna Pahuja, Advocate.

                                                  versus

                                 M/S SUPERIOR EXIM PVT LTD                    ..... Respondent
                                               Represented by:     Ms. Gurmeet Bindra, Adv.

                           +     RC.REV. 206/2017
                                 M/S FRONTIER SALES                            ..... Petitioner
                                                 Represented by:   Ms.Upasna Pahuja, Advocate.

                                                  versus


Signature Not Verified
Digitally Signed By:ANIL
KUMAR BHATT
Signing Date:19.12.2022
12:42:21
                                M/S SUPERIOR EXIM PVT LTD                    ..... Respondent
                                             Represented by:     Ms. Gurmeet Bindra, Adv.

                           +   RC.REV. 207/2017
                               M/S FRONTIER SALES                             ..... Petitioner
                                               Represented by:   Ms.Upasna Pahuja, Advocate.

                                               versus

                               M/S SUPERIOR EXIM PVT LTD                    ..... Respondent
                                             Represented by:     Ms. Gurmeet Bindra, Adv.

                           +   RC.REV. 208/2017
                               M/S FRONTIER SALES                             ..... Petitioner
                                               Represented by:   Ms.Upasna Pahuja, Advocate.

                                               versus

                               M/S SUPERIOR EXIM PVT LTD                      ..... Respondent
                                             Represented by:     Ms. Gurmeet Bindra, Adv.

                           +   RC.REV. 303/2017
                               JAI RANI & ANR                                 ..... Petitioner
                                               Represented by:   Mr.Anurag Bindal, Advocate

                                               versus

                               LALA JOTI PERSHAD SHIV MANDIR TRUST & ORS
                                                                          ..... Respondent
                                             Represented by: Ms. Tulna Rampal, Advocate.

                           +   RC.REV. 318/2017
                               SHANTI DEVI                                      ..... Petitioner
                                               Represented by:   None.

                                            versus
                               DIGAMBAR JAIN PANCHAYAT SAMAJ (REGD)..... Respondent


Signature Not Verified
Digitally Signed By:ANIL
KUMAR BHATT
Signing Date:19.12.2022
12:42:21
                                                 Represented by:   None.

                           +   RC.REV. 396/2017
                               BADI PANCHAYAT VAISH BISE AGGARWAL (REGD)
                                                                               ..... Petitioner
                                               Represented by: Mr.Ajay Gupta, Advocate.

                                                versus

                               SHRI SUNIL GUPTA                                  ..... Respondent
                                                Represented by:   Mr. M. Tarique Siddiqui, Mr.
                                                                  Manish Gusain, Ms. Jyotsna
                                                                  Bhardwaj, Advs.
                           +   RC.REV. 397/2017
                               BADI PANCHAYAT VAISH BISE AGGARWAL (REGD)
                                                                           ..... Petitioner
                                           Represented by: Mr.Ajay Gupta, Advocate.

                                                versus

                               JAI PARKASH GOYAL                                 ..... Respondent
                                             Represented by:      None.

                           +   RC.REV. 519/2017
                               CM APPL. 15702/2020
                               SURENDER KAUR & ANR.                            ..... Petitioner
                                               Represented by:    Ms. Devagya Kainth, Mr.
                                                                  Shourya Gupta, Advs.
                                                versus

                               ANOOP SINGH CHARITABLE TRUST            ..... Respondent
                                            Represented by: Mr.Kajol Kumar, Advocate.

                           +   RC.REV. 520/2017
                               SURENDER KAUR & ANR                            ..... Petitioner
                                               Represented by:    Ms. Devagya Kainth, Mr.
                                                                  Shourya Gupta, Advs.


Signature Not Verified
Digitally Signed By:ANIL
KUMAR BHATT
Signing Date:19.12.2022
12:42:21
                                                     versus

                                 ANOOP SINGH CHARITABLE TRUST                         ..... Respondent
                                                    Represented by:     Mr.Kajol Kumar, Advocate.

                                 CORAM:
                                 HON'BLE MS. JUSTICE MUKTA GUPTA
                                 HON'BLE MS. JUSTICE POONAM A. BAMBA
                                               ORDER

% 16.12.2022

1. Since arguments in the petitions are part-heard, list these petitions before a Bench comprising of Mukta Gupta, J. And Anish Dayal, J., subject to orders of Hon'ble the Chief Justice on 20th January, 2023.

2. In the meantime, parties will share their written submissions with learned amicus curiae Mr. Arvind Nigam, Senior Advocate.

3. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

POONAM A. BAMBA, J.

DECEMBER 16, 2022 'ga' Signature Not Verified Digitally Signed By:ANIL KUMAR BHATT Signing Date:19.12.2022 12:42:21