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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Odisha - Subsection

Section 72(1)(b) in Grama Panchayats Rules, 1968

(b)roof and pave the whole or any portion of it or pave any portion of the floor with such materials as will in the opinion of the Grama Panchayat secure imperviousness and ready cleansing;