Himachal Pradesh High Court
Laxman Ram & Others vs State Of H.P. & Others on 26 June, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
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Laxman Ram & others Versus State of H.P. & others CWP No. 2529 of 2023 26.06.2023 Present: Mr. Adarsh K. Vashista and Ms. Priya Sharma, Advocates, for the petitioner.
Mr. Anup Rattan, Advocate General, with M/s Rakesh Dhaulta, Navlesh Verma, Pranay Pratap Singh, Additional Advocate Generals and M/s Gautam Sood, Arsh Rattan, Sidharth Jalta, Deputy Advocate Generals, for the respondents.
Notice before admission. Mr. Pranay Pratap Singh, learned Additional Advocate General, accepts notice on behalf of the respondents. Reply be filed by the next date of hearing.
List on 28.07.2023.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge June 26, 2023 (Rishi) ::: Downloaded on - 26/06/2023 20:32:30 :::CIS