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[Cites 0, Cited by 7] [Section 25(7)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(7)(i) in The Arms Act, 1959

(i)manufactures, obtains, procures, sells, transfers, converts, repairs, tests or proves, or exposes or offers for sale or transfer, conversion, repair, test or proof, any arms or ammunition in contravention of section 5; or