Gujarat High Court
Siyanagar Dudh Utpadakl Sahakari ... vs Election Officer And Director on 2 April, 2019
Author: Anant S. Dave
Bench: Anant S. Dave, Biren Vaishnav
C/LPA/1324/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/LETTERS PATENT APPEAL NO. 1324 of 2018
In R/SPECIAL CIVIL APPLICATION NO. 12731 of 2018
With
CIVIL APPLICATION (FOR JOINING PARTY) NO. 1 of 2018
In R/LETTERS PATENT APPEAL NO. 1324 of 2018
With
CIVIL APPLICATION (FOR JOINING PARTY) NO. 1 of 2019
In R/LETTERS PATENT APPEAL NO. 1324 of 2018
==========================================================
SIYANAGAR DUDH UTPADAKL SAHAKARI MANDLI LIMITED
Versus
ELECTION OFFICER AND DIRECTOR
==========================================================
Appearance:
MR CHIRAG B PATEL(3679) for the Appellant(s) No. 1,2,3,4,5,6,7,8,9
for the Respondent(s) No. 1,2,3
==========================================================
CORAM: HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 02/04/2019
ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE) ORDER IN CIVIL APPLICATION NO. 1 of 2018 Heard learned advocates appearing for the parties. This application is allowed to join persons, whose names are referred in para 3 of this application as party respondents. The application is allowed accordingly. Cause title be amended accordingly.
Page 1 of 2 C/LPA/1324/2018 ORDER ORDER IN CIVIL APPLICATION NO. 1 of 2019 Heard learned advocates appearing for the parties. As no objection is raised, we are inclined to grant prayer of the applicant to allow the applicant Shri Botad District Co- Operative Milk Producers' Union Limited as party respondent in Letters Patent Appeal No. 1324 of 2018. ORDER IN LETTERS PATENT APPEAL NO. 1324 of 2018 To be listed on 22.04.2019.
(ANANT S. DAVE, ACJ) (BIREN VAISHNAV, J) Bimal Page 2 of 2