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Supreme Court - Daily Orders

Sri Dulal Deb vs State Of Tripura on 26 September, 2014

Bench: Sudhansu Jyoti Mukhopadhaya, Prafulla Chandra Pant

  ITEM NO.14                                  COURT NO.4                   SECTION XIV

                               S U P R E M E C O U R T O F             I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s)               for     Special    Leave    to   Appeal    (C)......CC      No(s).
  15643/2014

  (Arising out of impugned final judgment and order dated 20/03/2014
  in WA No. 7/2014 passed by the High Court Of Tripura At Agarthala)

  SRI DULAL DEB                                                             Petitioner(s)

                                                       VERSUS

  STATE OF TRIPURA AND ANR                                                  Respondent(s)
  (With appln. (s) for c/delay in filing SLP)

  Date : 26/09/2014 This petition was called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
                         HON'BLE MR. JUSTICE PRAFULLA CHANDRA PANT

  For Petitioner(s)
                                          Mr. Abhijit Kr. Chattopadhyay, Adv.
                                          Mr. Ram Ekbal Roy, Adv.
                                          Mr. Binay Kumar Das,Adv.
  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

The special leave petition is dismissed.

(Neeta) (H.S. Parasher) Sr. P.A. COURT MASTER Signature Not Verified Digitally signed by Neeta Sapra Date: 2014.09.26 17:16:07 IST Reason: