Supreme Court - Daily Orders
Sri Dulal Deb vs State Of Tripura on 26 September, 2014
Bench: Sudhansu Jyoti Mukhopadhaya, Prafulla Chandra Pant
ITEM NO.14 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
15643/2014
(Arising out of impugned final judgment and order dated 20/03/2014
in WA No. 7/2014 passed by the High Court Of Tripura At Agarthala)
SRI DULAL DEB Petitioner(s)
VERSUS
STATE OF TRIPURA AND ANR Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 26/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE PRAFULLA CHANDRA PANT
For Petitioner(s)
Mr. Abhijit Kr. Chattopadhyay, Adv.
Mr. Ram Ekbal Roy, Adv.
Mr. Binay Kumar Das,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Neeta) (H.S. Parasher) Sr. P.A. COURT MASTER Signature Not Verified Digitally signed by Neeta Sapra Date: 2014.09.26 17:16:07 IST Reason: