Section 4(12) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011
(12)The District Education Officer shall notify a 'Calendar of Admission' for 25% quota to be followed by the schools defined in sub-clauses (iii) and (iv) of clause (n) of section 2 of the Act, for admission of children under these rules. Any school violating these provisions and conducting the admission process in contrary to the Calendar of Admission is liable to be penalized under the provisions of the Act.
