Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(4) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021 (4)The Ministry may call for such additional information from the publisher as it may consider necessary for the implementation of this Rule.
