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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(2)Words and expressions not defined but used, in these rules shall have the same meaning as assigned to them in the United Provinces Excise Act, 1910.