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[Cites 0, Cited by 4] [Entire Act]

State of Tamilnadu - Section

Section 91 in Chennai City Municipal Corporation Act, 1919

91. Commissioner controls corporation establishment.

- Subject to the provisions of this Act and to the rules, by-laws and regulations for the time being in force, the commissioner shall prescribe the duties of the corporation establishment and exercise supervision and control over their acts and proceedings.