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State of Madhya Pradesh - Section

Section 8 in The M.P. Economiser Rules, 1959

8. Note of transferred and dismantled economisers.

- Whenever an economiser or part of an economiser has been transferred to another State or broken up, the fact shall be noted in the Register. In the case of an economiser which has been condemned, the Registration Book and the Memorandum of Inspection Book shall contain an entry to that effect