Section 5(1)(b) in Andhra Pradesh Vaidya Vidhana Parishad Act, 1986
(b)(i)the Secretary to Government in the Medical and Health Department;(ii)the Secretary to Government in the FINANCE and Planning (Finance Wing) Department;(iii)Commissioner, Institutional Finances;(iv)the Director of Health and Family Welfare; and(v)the Vice-Chancellor of University of Health Sciences, shall be ex-officio members;