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State of Punjab - Section

Section 13 in Punjab Package Deal Properties (Disposal) Act, 1976

13. Functions and duties of officers.

- Subject to the provisions of this Act and the rules made thereunder, the officers appointed under this Act may take such measures as may be considered necessary or expedient for the purpose of securing, administering, preserving, managing or disposing of any package deal property entrusted to them and generally for the purpose of satisfactorily discharging any of the duties imposed on them by or under this Act and may for any such purpose as aforesaid, do all act necessary or incidental thereto.