Kerala High Court
Jesumani Selvaraj Jaskar vs State Of Kerala on 9 October, 2023
Author: P Gopinath
Bench: P Gopinath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 9TH DAY OF OCTOBER 2023 / 17TH ASWINA, 1945
BAIL APPL. NO. 5144 OF 2022
CRIME NO.417/2020 OF NILAMBUR POLICE STATION, MALAPPURAM
PETITIONER/S:
JESUMANI SELVARAJ JASKAR,
AGED 30 YEARS
S/O. D.J. SELVARAJ, A-118,
KOVAIPUDUR, COIMBATORE,
TAMIL NADU, PIN - 641042
BY ADVS.
BALAMURALI K.P.
MANU TOM
RESPONDENT/COMPLAINANT :
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 CBI (SOUGHT TO BE IMPLEADED)
REPRESENTED BY SUPERINTENDENT, THROUGH CENTRAL GOVT.
STANDING COUNSEL, OFFICE OF THE ASSISTANT SOLICITOR
GENERAL, HIGH COURT OF KERALA (SOUGHT TO BE IMPLEADED)
BY SRI. SRILAL M. VARRIER (FOR CBI)
SRI.G.SUDHEER, (PP)
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.10.2023, ALONG WITH Bail Appl..3342/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA Nos.5144 of 2022 and connected cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 9TH DAY OF OCTOBER 2023 / 17TH ASWINA, 1945
BAIL APPL. NO. 5148 OF 2022
CRIME NO.76/2020 OF PALAKKAD TOWN NORTH POLICE STATION
PETITIONER/S:
JESUMANI SELVARAJ JASKAR,
AGED 30 YEARS
S/O. D.J. SELVARAJ, A-118,
KOVAIPUDUR, COIMBATORE,
TAMIL NADU, PIN - 641042
BY ADV BALAMURALI K.P.
RESPONDENT/COMPLAINANT:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 CBI (SOUGHT TO BE IMPLEADED)
REPRESENTED BY SUPERINTENDENT, THROUGH CENTRAL
GOVT. STANDING COUNSEL, OFFICE OF THE ASSISTANT
SOLICITOR GENERAL, HIGH COURT OF KERALA (SOUGHT TO
BE IMPLEADED)
BY SRI. SRILAL M. VARRIER (FOR CBI)
SRI.NOUSHAD K.A. (SR.PP)
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.10.2023, ALONG WITH Bail Appl..3342/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA Nos.5144 of 2022 and connected cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 9TH DAY OF OCTOBER 2023 / 17TH ASWINA, 1945
BAIL APPL. NO. 5151 OF 2022
CRIME NO.3527/2020 OF THRISSUR EAST POLICE STATION
PETITIONER/S:
JESUMANI SELVARAJ JASKAR,
AGED 30 YEARS
S/O. D.J. SELVARAJ,A-118,
KOVAIPUDUR, COIMBATORE,
TAMIL NADU, PIN - 641042
BY ADV BALAMURALI K.P.
RESPONDENT/COMPLAINANT :
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 CBI ,
REPRESENTED BY SUPERINTENDENT, THROUGH CENTRAL
GOVT. STANDING COUNSEL, OFFICE OF THE ASSISTANT
SOLICITOR GENERAL, HIGH COURT OF KERALA (SOUGHT TO
BE IMPLEADED)
SRI VIPIN NARAYAN (SR PP),
SRI. SRILAL M. VARRIER (FOR CBI)
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.10.2023, ALONG WITH Bail Appl..3342/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA Nos.5144 of 2022 and connected cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 9TH DAY OF OCTOBER 2023 / 17TH ASWINA, 1945
BAIL APPL. NO. 5152 OF 2022
CRIME NO.333/2019 OF MALAPPURAM POLICE STATION
PETITIONER/S:
JESUMANI SELVARAJ JASKAR,
AGED 30 YEARS
S/O. D.J. SELVARAJ, A-118,
KOVAIPUDUR, COIMBATORE,
TAMIL NADU, PIN - 641042
BY ADVS.
BALAMURALI K.P.
MANU TOM
RESPONDENT/COMPLAINANT :
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 CBI (SOUGHT TO BE IMPLEADED)
REPRESENTED BY SUPERINTENDENT, THROUGH CENTRAL
GOVT. STANDING COUNSEL, OFFICE OF THE ASSISTANT
SOLICITOR GENERAL, HIGH COURT OF KERALA (SOUGHT TO
BE IMPLEADED)
SRI VIPIN NARAYAN (SR PP),
SRI. SRILAL M. VARRIER (FOR CBI)
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.10.2023, ALONG WITH Bail Appl..3342/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA Nos.5144 of 2022 and connected cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 9TH DAY OF OCTOBER 2023 / 17TH ASWINA, 1945
BAIL APPL. NO. 5155 OF 2022
CRIME NO.795/2020 OF PALAKKAD TOWN NORTH POLICE STATION
PETITIONER/S:
JESUMANI SELVARAJ JASKAR,
AGED 30 YEARS
S/O. D.J. SELVARAJ,A-118,
KOVAIPUDUR, COIMBATORE,
TAMIL NADU, PIN - 641042
BY ADVS.
BALAMURALI K.P.
MANU TOM
RESPONDENT/COMPLAINANT :
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 CBI (SOUGHT TO BE IMPLEADED)
REPRESENTED BY SUPERINTENDENT, THROUGH CENTRAL
GOVT. STANDING COUNSEL, OFFICE OF THE ASSISTANT
SOLICITOR GENERAL, HIGH COURT OF KERALA (SOUGHT TO
BE IMPLEADED)
BY SRI. SRILAL M. VARRIER (FOR CBI)
SRI.G.SUDHEER, (PP)
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.10.2023, ALONG WITH Bail Appl..3342/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA Nos.5144 of 2022 and connected cases
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 9TH DAY OF OCTOBER 2023 / 17TH ASWINA, 1945
BAIL APPL. NO. 5160 OF 2022
CRIME NO.1094/2020 OF PERAMANGALAM POLICE STATION
PETITIONER/S:
JESUMANI SELVARAJ JASKAR,
AGED 30 YEARS
S/O. D.J. SELVARAJ, A-118,
KOVAIPUDUR, COIMBATORE,
TAMIL NADU, PIN - 641042
BY ADVS.
BALAMURALI K.P.
MANU TOM
RESPONDENT/COMPLAINANT :
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 CBI (SOUGHT TO BE IMPLEADED)
REPRESENTED BY SUPERINTENDENT, THROUGH CENTRAL
GOVT. STANDING COUNSEL, OFFICE OF THE ASSISTANT
SOLICITOR GENERAL, HIGH COURT OF KERALA (SOUGHT TO
BE IMPLEADED)
BY SRI. SRILAL M. VARRIER (FOR CBI)
SRI.NOUSHAD K.A. (SR.PP)
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.10.2023, ALONG WITH Bail Appl..3342/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA Nos.5144 of 2022 and connected cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 9TH DAY OF OCTOBER 2023 / 17TH ASWINA, 1945
BAIL APPL. NO. 5161 OF 2022
CRIME NO.929/2020 OF NEDUPUZHA POLICE STATION
PETITIONER/S:
JESUMANI SELVARAJ JASKAR,
AGED 30 YEARS
S/O. D.J. SELVARAJ, A-118,
KOVAIPUDUR, COIMBATORE, TAMIL NADU, PIN - 641042
BY ADV BALAMURALI K.P.
RESPONDENT/COMPLAINANT :
1 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 CENTRAL BUREAU OF INVESTIGATION,
REPRESENTED BY SUPERINTENDENT, THROUGH CENTRAL
GOVT. STANDING COUNSEL, OFFICE OF THE ASSISTANT
SOLICITOR GENERAL, HIGH COURT OF KERALA IS
IMPLEADED AS PER ORDER DATED 30-08-2022 IN CRL.M.A
1/2022.
SRI VIPIN NARAYAN (SR PP),
SRI. SRILAL M. VARRIER (FOR CBI)
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.10.2023, ALONG WITH Bail Appl..3342/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA Nos.5144 of 2022 and connected cases
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 9TH DAY OF OCTOBER 2023 / 17TH ASWINA, 1945
BAIL APPL. NO. 5173 OF 2022
CRIME NO.60/2020 OF KONGADU POLICE STATION
PETITIONER/S:
JESUMANI SELVARAJ JASKAR,
AGED 30 YEARS
S/O. D.J. SELVARAJ, A-118,
KOVAIPUDUR, COIMBATORE,
TAMIL NADU, PIN - 641042
BY ADV BALAMURALI K.P.
RESPONDENT/COMPLAINANT :
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 CENTRAL BUREAU OF INVESTIGATION,
REPRESENTED BY SUPERINTENDENT, THROUGH CENTRAL
GOVT. STANDING COUNSEL, OFFICE OF THE ASSISTANT
SOLICITOR GENERAL, HIGH COURT OF KERALA IS
IMPLEADED AS PER ORDER DATED 30/08/2022 IN CRL.M.A.
1/2022
SRI VIPIN NARAYAN (SR PP),
SRI. SRILAL M. VARRIER (FOR CBI)
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.10.2023, ALONG WITH Bail Appl..3342/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA Nos.5144 of 2022 and connected cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 9TH DAY OF OCTOBER 2023 / 17TH ASWINA, 1945
BAIL APPL. NO. 5177 OF 2022
CRIME NO.231/2019 OF KOTTAKKAL POLICE STATION, MALAPPURAM
PETITIONER/S:
JESUMANI SELVARAJ JASKAR,
AGED 30 YEARS
S/O. D.J. SELVARAJ, A-118,
KOVAIPUDUR, COIMBATORE,
TAMIL NADU, PIN - 641042
BY ADVS.
BALAMURALI K.P.
MANU TOM
RESPONDENT/COMPLAINANT :
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 CBI (SOUGHT TO BE IMPLEADED),
REPRESENTED BY SUPERINTENDENT, THROUGH CENTRAL
GOVT. STANDING COUNSEL, OFFICE OF THE ASSISTANT
SOLICITOR GENERAL, HIGH COURT OF KERALA (SOUGHT TO
BE IMPLEADED)
BY SRI. SRILAL M. VARRIER (FOR CBI)
SRI.G.SUDHEER, (PP)
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.10.2023, ALONG WITH Bail Appl..3342/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA Nos.5144 of 2022 and connected cases
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 9TH DAY OF OCTOBER 2023 / 17TH ASWINA, 1945
BAIL APPL. NO. 5182 OF 2022
CRIME NO.445/2020 OF CUSBA POLICE STATION, PALAKKAD
PETITIONER/S:
JESUMANI SELVARAJ JASKAR,
AGED 30 YEARS
S/O. D.J. SELVARAJ, A-118,
KOVAIPUDUR, COIMBATORE,
TAMIL NADU, PIN - 641042
BY ADV BALAMURALI K.P.
RESPONDENT/COMPLAINANT :
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 CENTRAL BUREAU OF INVESTIGATION, (SOUGHT TO BE
IMPLEADED )
REPRESENTED BY SUPERINTENDENT, THROUGH CENTRAL
GOVT. STANDING COUNSEL, OFFICE OF THE ASSISTANT
SOLICITOR GENERAL, HIGH COURT OF KERALA (SOUGHT TO
BE IMPLEADED)
SRI VIPIN NARAYAN (SR PP),
SRI. SRILAL M. VARRIER (FOR CBI)
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.10.2023, ALONG WITH Bail Appl..3342/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA Nos.5144 of 2022 and connected cases
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 9TH DAY OF OCTOBER 2023 / 17TH ASWINA, 1945
BAIL APPL. NO. 5184 OF 2022
CRIME NO.908/2020 OF PALAKKAD TOWN SOUTH POLICE STATION,
PALAKKAD
PETITIONER/S:
JESUMANI SELVARAJ JASKAR,
AGED 30 YEARS
S/O. D.J. SELVARAJ, A-118,
KOVAIPUDUR, COIMBATORE,
TAMIL NADU, PIN - 641042
BY ADVS.
BALAMURALI K.P.
MANU TOM
RESPONDENT/COMPLAINANT :
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 CENTRAL BUREAU OF INVESTIGATION, (SOUGHT TO BE
IMPLEADED)
REPRESENTED BY SUPERINTENDENT, THROUGH CENTRAL
GOVT. STANDING COUNSEL, OFFICE OF THE ASSISTANT
SOLICITOR GENERAL, HIGH COURT OF KERALA (SOUGHT TO
BE IMPLEADED)
BY SRI. SRILAL M. VARRIER (FOR CBI)
SRI.G.SUDHEER, (PP)
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.10.2023, ALONG WITH Bail Appl..3342/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA Nos.5144 of 2022 and connected cases
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 9TH DAY OF OCTOBER 2023 / 17TH ASWINA, 1945
BAIL APPL. NO. 5189 OF 2022
CRIME NO.201/2019 OF KOTTAKKAL POLICE STATION, MALAPPURAM
PETITIONER/S:
JESUMANI SELVARAJ JASKAR,
AGED 30 YEARS
S/O. D.J. SELVARAJ, A-118,
KOVAIPUDUR, COIMBATORE,
TAMIL NADU, PIN - 641042
BY ADVS.
BALAMURALI K.P.
MANU TOM
RESPONDENT/COMPLAINANT :
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 CENTRAL BUREAU OF INVESTIGATION (SOUGHT TO BE
IMPLEADED)
CENTRAL BUREAU OF INVESTIGATION, REPRESENTED BY
SUPERINTENDENT, THROUGH CENTRAL GOVT. STANDING
COUNSEL, OFFICE OF THE ASSISTANT SOLICITOR GENERAL,
HIGH COURT OF KERALA ( SOUGHT TO BE IMPLEADED )
BY SRI. SRILAL M. VARRIER (FOR CBI)
SRI.NOUSHAD K.A. (SR.PP)
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.10.2023, ALONG WITH Bail Appl..3342/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA Nos.5144 of 2022 and connected cases
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
MONDAY, THE 9TH DAY OF OCTOBER 2023 / 17TH ASWINA, 1945
BAIL APPL. NO. 3342 OF 2023
CRMC 319/2023 OF DISTRICT COURT & SESSIONS COURT, ERNAKULAM
CRIME NO.857/2022 OF MULANTHURUTHY POLICE STATION
PETITIONER/PETITIONER:
JESUMANI SELVARAJ JASKAR,
AGED 30 YEARS
S/O. D.J. SELVARAJ,A-118,
KOVAIPUDUR, COIMBATORE, TAMIL NADU,
PIN - 641042
BY ADV BALAMURALI K.P.
RESPONDENT/COMPLAINANT :
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 ADDL.R2 THE SECRETARY,
UNION OF INDIA, MINISTRY OF HOME AFFAIRS IS SUO
MOTU IMPLEADED AS ADDL.R2 AS PER ORDER DATED
01/06/2023 IN B.A.NO.3342/2023.
OTHER PRESENT:
SRI VIPIN NARAYAN (SR PP),
SRI. SRILAL M. VARRIER (FOR CBI)
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
09.10.2023, ALONG WITH Bail Appl..5144/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA Nos.5144 of 2022 and connected cases
14
COMMON ORDER
(Bail Appl. Nos.5144/2022, 5148/2022, 5151/2022, 5152/2022, 5155/2022, 5160/2022, 5161/2022, 5173/2022, 5177/2022, 5182/2022, 5184/2022, 5189/2022 and 3342/2023) The petitioner is common in all these applications for anticipatory bail. The cases in respect of which these bail applications have been filed, have been transferred for investigation to the Central Bureau of Investigation only recently.
2. The learned counsel appearing for the Central Bureau of Investigation would submit that the investigation is only progressing and that only after investigation progresses can it be decided as to whether the custody of the petitioner is required for the purposes of the investigation. It is submitted that presently, the petitioner can have no apprehension of arrest.
Taking into consideration the submission of the learned counsel for the Central Bureau of Investigation, these bail applications are closed, making it clear that it will be open to the petitioner to approach this Court for anticipatory bail at later stage, if necessary.
Sd/-
GOPINATH P., JUDGE rkj BA Nos.5144 of 2022 and connected cases 15 APPENDIX OF BAIL APPL. 5144/2022 PETITIONER ANNEXURES Annexure1 THE TRUE COPY OF THE RESIGNATION LETTER DATED 29/03/2019 ISSUED BY THE PETITIONER TO THE BOARD OF DIRECTORS OF THE COMPANY Annexure2 THE TRUE COPY OF THE INTIMATION LETTER ACCEPTING THE RESIGNATION LETTER OF THE PETITIONER DATED 29/03/2019 AND THE RESOLUTION LETTER PASSED ON THE SAME DAY Annexure3 THE TRUE COPY OF THE RELIEVING LETTER DATED 30/03/2019 ISSUED TO THE PETITIONER Annexure4 THE TRUE COPY OF THE NOTICE UNDER 41A CR.P.C. DATED 22/06/2022 ISSUED BY THE DEPUTY SUPERINTENDENT OF POLICE, NARCOTIC CELL, MALAPPURAM Annexure5 THE TRUE COPY OF THE DISCHARGE SUMMARY DATED 14/11/2019 OF THE PETITIONER'S FATHER ISSUED FROM KMCH CITY CENTRE HOSPITAL, COIMBATORE BA Nos.5144 of 2022 and connected cases 16 APPENDIX OF BAIL APPL. 5148/2022 PETITIONER ANNEXURES Annexure1 THE TRUE COPY OF THE RESIGNATION LETTER DATED 29/03/2019 ISSUED BY THE PETITIONER TO THE BOARD OF DIRECTORS OF THE COMPANY Annexure2 THE TRUE COPY OF THE INTIMATION LETTER ACCEPTING THE RESIGNATION LETTER OF THE PETITIONER DATED 29/03/2019 AND THE RESOLUTION LETTER PASSED ON THE SAME DAY Annexure3 THE TRUE COPY OF THE RELIEVING LETTER DATED 30/03/2019 ISSUED TO THE PETITIONER Annexure4 THE TRUE COPY OF THE NOTICE UNDER 41A CR.P.C. DATED 22/06/2022 ISSUED BY THE DEPUTY SUPERINTENDENT OF POLICE, NARCOTIC CELL, MALAPPURAM Annexure5 THE TRUE COPY OF THE DISCHARGE SUMMARY DATED 14/11/2019 OF THE PETITIONER'S FATHER ISSUED FROM KMCH CITY CENTRE HOSPITAL, COIMBATORE BA Nos.5144 of 2022 and connected cases 17 APPENDIX OF BAIL APPL. 5151/2022 PETITIONER ANNEXURES Annexure1 THE TRUE COPY OF THE RESIGNATION LETTER DATED 29/03/2019 ISSUED BY THE PETITIONER TO THE BOARD OF DIRECTORS OF THE COMPANY Annexure2 THE TRUE COPY OF THE INTIMATION LETTER ACCEPTING THE RESIGNATION LETTER OF THE PETITIONER DATED 29/03/2019 AND THE RESOLUTION LETTER PASSED ON THE SAME DAY Annexure3 THE TRUE COPY OF THE RELIEVING LETTER DATED 30/03/2019 ISSUED TO THE PETITIONER Annexure4 THE TRUE COPY OF THE NOTICE UNDER 41A CR.P.C. DATED 22/06/2022 ISSUED BY THE DEPUTY SUPERINTENDENT OF POLICE, NARCOTIC CELL, MALAPPURAM Annexure5 THE TRUE COPY OF THE DISCHARGE SUMMARY DATED 14/11/2019 OF THE PETITIONER'S FATHER ISSUED FROM KMCH CITY CENTRE HOSPITAL, COIMBATORE BA Nos.5144 of 2022 and connected cases 18 APPENDIX OF BAIL APPL. 5152/2022 PETITIONER ANNEXURES Annexure1 THE TRUE COPY OF THE RESIGNATION LETTER DATED 29/03/2019 ISSUED BY THE PETITIONER TO THE BOARD OF DIRECTORS OF THE COMPANY. Annexure2 THE TRUE COPY OF THE INTIMATION LETTER ACCEPTING THE RESIGNATION LETTER OF THE PETITIONER DATED 29/03/2019 AND THE RESOLUTION LETTER PASSED ON THE SAME DAY. Annexure3 THE TRUE COPY OF THE RELIEVING LETTER DATED 30/03/2019 ISSUED TO THE PETITIONER.
Annexure4 THE TRUE COPY OF THE NOTICE UNDER 41A CR.P.C. DATED 22/06/2022 ISSUED BY THE DEPUTY SUPERINTENDENT OF POLICE, NARCOTIC CELL, MALAPPURAM Annexure5 THE TRUE COPY OF THE DISCHARGE SUMMARY DATED 14/11/2019 OF THE PETITIONER'S FATHER ISSUED FROM KMCH CITY CENTRE HOSPITAL, COIMBATORE.
BA Nos.5144 of 2022 and connected cases 19 APPENDIX OF BAIL APPL. 5155/2022 PETITIONER ANNEXURES Annexure1 THE TRUE COPY OF THE RESIGNATION LETTER DATED 29/03/2019 ISSUED BY THE PETITIONER TO THE BOARD OF DIRECTORS OF THE COMPANY Annexure2 THE TRUE COPY OF THE INTIMATION LETTER ACCEPTING THE RESIGNATION LETTER OF THE PETITIONER DATED 29/03/2019 AND THE RESOLUTION LETTER PASSED ON THE SAME DAY Annexure3 THE TRUE COPY OF THE RELIEVING LETTER DATED 30/03/2019 ISSUED TO THE PETITIONER Annexure4 THE TRUE COPY OF THE NOTICE UNDER 41A CR.P.C. DATED 22/06/2022 ISSUED BY THE DEPUTY SUPERINTENDENT OF POLICE, NARCOTIC CELL, MALAPPURAM Annexure5 THE TRUE COPY OF THE DISCHARGE SUMMARY DATED 14/11/2019 OF THE PETITIONER'S FATHER ISSUED FROM KMCH CITY CENTRE HOSPITAL, COIMBATORE BA Nos.5144 of 2022 and connected cases 20 APPENDIX OF BAIL APPL. 5160/2022 PETITIONER ANNEXURES Annexure1 THE TRUE COPY OF THE RESIGNATION LETTER DATED 29/03/2019 ISSUED BY THE PETITIONER TO THE BOARD OF DIRECTORS OF THE COMPANY Annexure2 THE TRUE COPY OF THE INTIMATION LETTER ACCEPTING THE RESIGNATION LETTER OF THE PETITIONER DATED 29/03/2019 AND THE RESOLUTION LETTER PASSED ON THE SAME DAY Annexure3 THE TRUE COPY OF THE RELIEVING LETTER DATED 30/03/2019 ISSUED TO THE PETITIONER Annexure4 THE TRUE COPY OF THE NOTICE UNDER 41A CR.P.C. DATED 22/06/2022 ISSUED BY THE DEPUTY SUPERINTENDENT OF POLICE, NARCOTIC CELL, MALAPPURAM Annexure5 THE TRUE COPY OF THE DISCHARGE SUMMARY DATED 14/11/2019 OF THE PETITIONER'S FATHER ISSUED FROM KMCH CITY CENTRE HOSPITAL, COIMBATORE BA Nos.5144 of 2022 and connected cases 21 APPENDIX OF BAIL APPL. 5161/2022 PETITIONER ANNEXURES Annexure1 THE TRUE COPY OF THE RESIGNATION LETTER DATED 29/03/2019 ISSUED BY THE PETITIONER TO THE BOARD OF DIRECTORS OF THE COMPANY Annexure2 THE TRUE COPY OF THE INTIMATION LETTER ACCEPTING THE RESIGNATION LETTER OF THE PETITIONER DATED 29/03/2019 AND THE RESOLUTION LETTER PASSED ON THE SAME DAY Annexure3 THE TRUE COPY OF THE RELIEVING LETTER DATED 30/03/2019 ISSUED TO THE PETITIONER Annexure4 THE TRUE COPY OF THE NOTICE UNDER 41A CR.P.C. DATED 22/06/2022 ISSUED BY THE DEPUTY SUPERINTENDENT OF POLICE, NARCOTIC CELL, MALAPPURAM Annexure5 THE TRUE COPY OF THE DISCHARGE SUMMARY DATED 14/11/2019 OF THE PETITIONER'S FATHER ISSUED FROM KMCH CITY CENTRE HOSPITAL, COIMBATORE BA Nos.5144 of 2022 and connected cases 22 APPENDIX OF BAIL APPL. 5173/2022 PETITIONER ANNEXURES Annexure1 THE TRUE COPY OF THE RESIGNATION LETTER DATED 29/03/2019 ISSUED BY THE PETITIONER TO THE BOARD OF DIRECTORS OF THE COMPANY Annexure2 THE TRUE COPY OF THE INTIMATION LETTER ACCEPTING THE RESIGNATION LETTER OF THE PETITIONER DATED 29/03/2019 AND THE RESOLUTION LETTER PASSED ON THE SAME Annexure3 THE TRUE COPY OF THE RELIEVING LETTER DATED 30/03/2019 ISSUED TO THE PETITIONER Annexure4 THE TRUE COPY OF THE NOTICE UNDER 41A CR.P.C. DATED 22/06/2022 ISSUED BY THE DEPUTY SUPERINTENDENT OF POLICE, NARCOTIC CELL, MALAPPURAM Annexure5 THE TRUE COPY OF THE DISCHARGE SUMMARY DATED 14/11/2019 OF THE PETITIONER'S FATHER ISSUED FROM KMCH CITY CENTRE HOSPITAL, COIMBATORE BA Nos.5144 of 2022 and connected cases 23 APPENDIX OF BAIL APPL. 5177/2022 PETITIONER ANNEXURES Annexure1 THE TRUE COPY OF THE RESIGNATION LETTER DATED 29/03/2019 ISSUED BY THE PETITIONER TO THE BOARD OF DIRECTORS OF THE COMPANY Annexure2 THE TRUE COPY OF THE INTIMATION LETTER ACCEPTING THE RESIGNATION LETTER OF THE PETITIONER DATED 29/03/2019 AND THE RESOLUTION LETTER PASSED ON THE SAME DAY Annexure3 THE TRUE COPY OF THE RELIEVING LETTER DATED 30/03/2019 ISSUED TO THE PETITIONER Annexure4 TRUE COPY OF THE NOTICE UNDER 41A CR.P.C. DATED 22/06/2022 ISSUED BY THE DEPUTY SUPERINTENDENT OF POLICE, NARCOTIC CELL, MALAPPURAM Annexure5 THE TRUE COPY OF THE DISCHARGE SUMMARY DATED 14/11/2019 OF THE PETITIONER'S FATHER ISSUED FROM KMCH CITY CENTRE HOSPITAL, COIMBATORE BA Nos.5144 of 2022 and connected cases 24 APPENDIX OF BAIL APPL. 5182/2022 PETITIONER ANNEXURES Annexure1 THE TRUE COPY OF THE RESIGNATION LETTER DATED 29/03/2019 ISSUED BY THE PETITIONER TO THE BOARD OF DIRECTORS OF THE COMPANY Annexure2 THE TRUE COPY OF THE INTIMATION LETTER ACCEPTING THE RESIGNATION LETTER OF THE PETITIONER DATED 29/03/2019 AND THE RESOLUTION LETTER PASSED ON THE SAME DAY Annexure3 THE TRUE COPY OF THE RELIEVING LETTER DATED 30/03/2019 ISSUED TO THE PETITIONER Annexure4 THE TRUE COPY OF THE NOTICE UNDER 41A CR.P.C. DATED 22/06/2022 ISSUED BY THE DEPUTY SUPERINTENDENT OF POLICE, NARCOTIC CELL, MALAPPURAM Annexure5 THE TRUE COPY OF THE DISCHARGE SUMMARY DATED 14/11/2019 OF THE PETITIONER'S FATHER ISSUED FROM KMCH CITY CENTRE HOSPITAL, COIMBATORE BA Nos.5144 of 2022 and connected cases 25 APPENDIX OF BAIL APPL. 5184/2022 PETITIONER ANNEXURES Annexure1 THE TRUE COPY OF THE RESIGNATION LETTER DATED 29/03/2019 ISSUED BY THE PETITIONER TO THE BOARD OF DIRECTORS OF THE COMPANY Annexure2 THE TRUE COPY OF THE INTIMATION LETTER ACCEPTING THE RESIGNATION LETTER OF THE PETITIONER DATED 29/03/2019 AND THE RESOLUTION LETTER PASSED ON THE SAME DAY Annexure3 THE TRUE COPY OF THE RELIEVING LETTER DATED 30/03/2019 ISSUED TO THE PETITIONER Annexure4 THE TRUE COPY OF THE NOTICE UNDER 41A CR.P.C. DATED 22/06/2022 ISSUED BY THE DEPUTY SUPERINTENDENT OF POLICE, NARCOTIC CELL, MALAPPURAM Annexure5 THE TRUE COPY OF THE DISCHARGE SUMMARY DATED 14/11/2019 OF THE PETITIONER'S FATHER ISSUED FROM KMCH CITY CENTRE HOSPITAL, COIMBATORE BA Nos.5144 of 2022 and connected cases 26 APPENDIX OF BAIL APPL. 5189/2022 PETITIONER ANNEXURES Annexure1 THE TRUE COPY OF THE RESIGNATION LETTER DATED 29/03/2019 ISSUED BY THE PETITIONER TO THE BOARD OF DIRECTORS OF THE COMPANY Annexure2 THE TRUE COPY OF THE INTIMATION LETTER ACCEPTING THE RESIGNATION LETTER OF THE PETITIONER DATED 29/03/2019 AND THE RESOLUTION LETTER PASSED ON THE SAME DAY Annexure3 THE TRUE COPY OF THE RELIEVING LETTER DATED 30/03/2019 ISSUED TO THE PETITIONER Annexure4 THE TRUE COPY OF THE NOTICE UNDER 41A CR.P.C. DATED 22/06/2022 ISSUED BY THE DEPUTY SUPERINTENDENT OF POLICE, NARCOTIC CELL, MALAPPURAM Annexure5 THE TRUE COPY OF THE DISCHARGE SUMMARY DATED 14/11/2019 OF THE PETITIONER'S FATHER ISSUED FROM KMCH CITY CENTRE HOSPITAL, COIMBATORE BA Nos.5144 of 2022 and connected cases 27 APPENDIX OF BAIL APPL. 3342/2023 PETITIONER ANNEXURES Annexure1 THE TRUE COPY OF THE RESIGNATION LETTER DATED 29/03/2019 ISSUED BY THE PETITIONER TO THE BOARD OF DIRECTORS OF THE COMPANY. Annexure2(series) THE TRUE COPY OF THE INTIMATION LETTER ACCEPTING THE RESIGNATION LETTER OF THE PETITIONER DATED 29/03/2019 AND THE RESOLUTION LETTER PASSED ON THE SAME DAY. Annexure3 THE TRUE COPY OF THE RELIEVING LETTER DATED 30/03/2019 ISSUED TO THE PETITIONER.
Annexure4 THE TRUE COPY OF THE NOTICE UNDER 41A CR.P.C. DATED 27/01/2023 ISSUED BY THE SUB INSPECTOR, MULANTHURUTHY POLICE STATION.
Annexure5 THE TRUE COPY OF THE F.I.R IN CRIME NO.
857 OF 2022 OF MULANTHURUTHY POLICE STATION.
Annexure6 THE TRUE COPY OF THE NOTICE UNDER 41A CR.P.C. DATED 22/06/2022 ISSUED BY THE DEPUTY SUPDT. OF POLICE, NARCOTIC CELL, MALAPPURAM.
Annexure7 THE TRUE COPY OF THE ORDER DATED 05/04/2022 IN WP(C) NO. 26764/2020 OF HON'BLE HIGH COURT OF KERALA.
Annexure8 THE TRUE COPY OF THE BAIL ORDER IN CRL.M.C. NO.319 OF 2023 DATED 20/02/2023 OF THE HON'BLE DISTRICT AND SESSIONS COURT, ERNAKULAM.