Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 3 in Assam Gramdan Act, 1961 3. Act to have overriding effect. - The provisions of this Act shall have effect notwithstanding anything to the contrary contained in any other law for the time being in force.The Gramdan Village
