Supreme Court - Daily Orders
Satyanarayan Mishra vs Secretary, Kalinga Institute Of ... on 4 April, 2025
ITEM NO.61 REGISTRAR COURT SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 15735/2024
SATYANARAYAN MISHRA Petitioner(s)
VERSUS
SECRETARY, KALINGA INSTITUTE OF TECHNOLOGY(KIIT) Respondent(s)
WITH
SLP(C) No. 15736/2024 (XI-A)
Date : 04-04-2025 This petition was called on for hearing today.
For Petitioner(s) :
Mr. Suman Tripathy, AOR
Ms. Shruti Mishra, Adv.
For Respondent(s) :
Mr. Amitesh Kumar, Adv.
Ms Priti Kumari, Adv.
Mr Mrinal Kishor, Adv.
Mr. Shashank Shekhar Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 15735/2024
Sole respondent is granted four weeks’ time for filing Signature Not Verified counter affidavit.
Digitally signed byHEMA JOSHI Date: 2025.04.05 09:05:45 IST Reason:
List again on 20.05.2025.
Contd….
-2-SLP(C) No. 15736/2024 Service is complete on respondent no.1. Ld. Counsel who has entered appearance for respondent nos. 2 and 3 earlier, has entered appearance for respondent no.1 as well today, and seeks time to file vakalatnama and counter affidavit. Be filed within four weeks.
Respondent nos.2 and 3 are granted four weeks’ time for filing counter affidavit.
List again on 20.05.2025.
SUJATA SINGH Registrar HJ