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Supreme Court - Daily Orders

Satyanarayan Mishra vs Secretary, Kalinga Institute Of ... on 4 April, 2025

     ITEM NO.61                        REGISTRAR COURT                SECTION XI-A

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR MS. SUJATA SINGH

     Petition(s) for Special Leave to Appeal (C)                       No(s).      15735/2024

     SATYANARAYAN MISHRA                                                      Petitioner(s)

                                                       VERSUS

     SECRETARY, KALINGA INSTITUTE OF TECHNOLOGY(KIIT)                         Respondent(s)



     WITH
     SLP(C) No. 15736/2024 (XI-A)


     Date : 04-04-2025 This petition was called on for hearing today.



     For Petitioner(s) :
                                        Mr. Suman Tripathy, AOR
                                        Ms. Shruti Mishra, Adv.


     For Respondent(s) :
                                        Mr. Amitesh Kumar, Adv.
                                         Ms Priti Kumari, Adv.
                                         Mr Mrinal Kishor, Adv.
                                        Mr. Shashank Shekhar Singh, AOR



                                UPON hearing the counsel the Court made the following
                                                   O R D E R
SLP(C) No. 15735/2024

Sole respondent is granted four weeks’ time for filing Signature Not Verified counter affidavit.

Digitally signed by

HEMA JOSHI Date: 2025.04.05 09:05:45 IST Reason:

List again on 20.05.2025.

Contd….

-2-

SLP(C) No. 15736/2024 Service is complete on respondent no.1. Ld. Counsel who has entered appearance for respondent nos. 2 and 3 earlier, has entered appearance for respondent no.1 as well today, and seeks time to file vakalatnama and counter affidavit. Be filed within four weeks.

Respondent nos.2 and 3 are granted four weeks’ time for filing counter affidavit.

List again on 20.05.2025.

SUJATA SINGH Registrar HJ