Himachal Pradesh High Court
Ramesh Chand vs . Hrtc & Ors. on 23 January, 2023
Author: Virender Singh
Bench: Virender Singh
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CWP No. 432 of 2023 23.01.2023 Present: Mr. Abhishek Sharma, Advocate, for the petitioner.
Mr. Pankaj Choudhari, Advocate vice Mr. Vikas Rajput, Advocate, for the respondents.
CWP No. 432 of 2023 Notice. Mr. Pankaj Choudhari, Advocate, appears and waives service of notice on behalf of the respondents. He prays for and is granted four weeks' time to file reply.
List before the Regular Bench after vacation.
CMP No. 990 of 2023 No case for interim order is made out, at this stage. Consequently, the present application is dismissed.
January 23, 2023 ( Virender Singh ) (ravinder) Vacation Judge ::: Downloaded on - 23/01/2023 20:31:36 :::CIS