Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 71 in The Bombay Irrigation Act, 1879 71. Saving of municipal water-works. - Nothing in this Act shall be deemed to apply to any canal, channel reservoir, lake or other collection of water vesting in any municipality.[Part X] [Part X was inserted by Bombay 2 of 1914, section 2.] Of Second-Class Irrigation Works
