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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tripura - Subsection

Section 26(2)(b) in Tripura Board of Secondary Education Act, 1973

(b)the manner of election of the members of the Board specified under [clause (xiv)] [Inserted by The Tripura Board of Secondary Education (Amendment) Act, 1976, w.e.f. 1.1.1976.] of sub-section (1) of section 4, the constitution of electorates for such elections and the dates by which such elections shall be held ;