Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 27 in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983 27. Consent Register. - The register to be maintained by the Board, under section 51 shall contain particulars as specified in Form 'E'.
