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[Cites 0, Cited by 0] [Section 276] [Entire Act]

State of Assam - Subsection

Section 276(b) in The Assam Excise Rules, 2016

(b)In the case of country spirit: to persons holding licences for sale of such spirit or for the possession of such spirit for commercial purposes in excess of the quantity fixed as the limit of private possession and holding a permit from the Collector to obtain such spirit from the distillery or warehouse.