Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(2)(e) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(e)prescribe the conditions for eligibility of or admissions to any educational institution or class of such institutions;