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[Cites 0, Cited by 0] [Section 18A(1)] [Section 18A] [Entire Act]

Union of India - Subsection

Section 18A(1)(iv) in The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Rules, 1996

(iv)[ refrain from making any comments which demean individuals on the basis of gender, race, religion] [Inserted by Notification No. G.S.R. 119 (E) dated 24.2.2014]