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[Cites 0, Cited by 0] [Section 341M] [Entire Act]

State of Maharashtra - Subsection

Section 341M(vi) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(vi)constructing, altering and maintaining public streets, culverts, boundary marks, markets, slaughter-houses, latrines, privies, urinals, drains, sewers, drainage works, sewerage works, baths, washing places, drinking fountains, tanks, wells, and the like;