Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Rajasthan - Section Section 6 in The Rajasthan Home Guards Act, 1963 6. Control by officers of police force The members of the Home Guards when called out under section 4 in aid of the police shall be under the control of the officers of the police force in such manner and to such extent as may be prescribed by Rules made under section 10.
