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Delhi High Court - Orders

Zahir Abdullah & Anr vs Omar Abdullah on 18 January, 2023

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                          $~70 & 71
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.REV.P. 604/2018 & CRL.M.A. 28262/2018
                                 ZAHIR ABDULLAH & ANR.                                 ..... Petitioners
                                                   Through:     Mr. Jayant K. Sud, Senior Advocate
                                                                with Mr. Kartik Jasra and Mr.
                                                                Randeep Sachdeva, Advocates
                                                   versus

                                 OMAR ABDULLAH                                        ..... Respondent
                                                   Through:     Mr. Ramakant Sharma and Ms. Trisha
                                                                Gupta, Advocates
                          (71)

                          +      CRL.REV.P. 605/2018
                                 PAYAL ABDULLAH                                         ..... Petitioner
                                                   Through:     Mr. Jayant K. Sud, Senior Advocate
                                                                with Mr. Kartik Jasra and Mr.
                                                                Randeep Sachdeva, Advocates

                                                   versus

                                 OMAR ABDULLAH                                        ..... Respondent
                                                   Through:     Mr. Ramakant Sharma and Ms. Trisha
                                                                Gupta, Advocates

                                 CORAM:
                                 HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                   ORDER

% 18.01.2023

1. It is stated that the present matters have been part heard by Hon'ble Mr. Justice Subramonium Prasad.

Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:20.01.2023 14:13:14

2. Subject to orders of Hon'ble the Chief Justice, the present matters be placed before the said Bench on 21.02.2023.

3. The order be uploaded on the website forthwith.

SWARANA KANTA SHARMA, J JANUARY 18, 2023/ns Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:20.01.2023 14:13:14