Delhi High Court - Orders
Zahir Abdullah & Anr vs Omar Abdullah on 18 January, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~70 & 71
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 604/2018 & CRL.M.A. 28262/2018
ZAHIR ABDULLAH & ANR. ..... Petitioners
Through: Mr. Jayant K. Sud, Senior Advocate
with Mr. Kartik Jasra and Mr.
Randeep Sachdeva, Advocates
versus
OMAR ABDULLAH ..... Respondent
Through: Mr. Ramakant Sharma and Ms. Trisha
Gupta, Advocates
(71)
+ CRL.REV.P. 605/2018
PAYAL ABDULLAH ..... Petitioner
Through: Mr. Jayant K. Sud, Senior Advocate
with Mr. Kartik Jasra and Mr.
Randeep Sachdeva, Advocates
versus
OMAR ABDULLAH ..... Respondent
Through: Mr. Ramakant Sharma and Ms. Trisha
Gupta, Advocates
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 18.01.2023
1. It is stated that the present matters have been part heard by Hon'ble Mr. Justice Subramonium Prasad.
Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:20.01.2023 14:13:142. Subject to orders of Hon'ble the Chief Justice, the present matters be placed before the said Bench on 21.02.2023.
3. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J JANUARY 18, 2023/ns Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:20.01.2023 14:13:14