Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 254] [Entire Act] Union of India - Subsection Section 254(2) in The Coal Mines Regulations, 2011 (2)The competent person writing the report shall certify that it has been read over to the person for whom it was written, and shall sign the certificate and date his signature.