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Supreme Court - Daily Orders

Pune Zilla Madyawarti Sahakari Bank ... vs Ashok Bayaji Ghogare on 26 August, 2015

Bench: Pinaki Chandra Ghose, R.K. Agrawal

  ITEM NO.39                              COURT NO.11                  SECTION XVII

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                    No(s).   23274/2015

  (Arising out of impugned final judgment and order dated 21/05/2015
  in RP No. 1291/2015 passed by the National Consumer Disputes
  Redressal Commission, New Delhi)

  PUNE ZILLA MADYAWARTI SAHAKARI BANK LTD. & ORS.                      Petitioner(s)

                                                  VERSUS

  ASHOK BAYAJI GHOGARE                                                 Respondent(s)

  (With appln.(s) for exemption from filing c/c of the impugned
  order and exemption from filing O.T.)

  Date : 26/08/2015 This petition was called on for hearing today.

  CORAM :
                          HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                          HON'BLE MR. JUSTICE R.K. AGRAWAL

  For Petitioner(s)
                                       M/s. S.M. Jadhav & Company,Adv.

  For Respondent(s)
                                       Mr. Arvind S. Avhad,Adv.

                           UPON hearing the counsel the Court made the following
                                              O R D E R

The Special Leave Petition is dismissed.



                      (VISHAL ANAND)                            (SNEH LATA SHARMA)
                       COURT MASTER                                COURT MASTER




Signature Not Verified

Digitally signed by
Vishal Anand
Date: 2015.08.27
10:13:27 EAST
Reason: