Supreme Court - Daily Orders
Pune Zilla Madyawarti Sahakari Bank ... vs Ashok Bayaji Ghogare on 26 August, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.39 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23274/2015
(Arising out of impugned final judgment and order dated 21/05/2015
in RP No. 1291/2015 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
PUNE ZILLA MADYAWARTI SAHAKARI BANK LTD. & ORS. Petitioner(s)
VERSUS
ASHOK BAYAJI GHOGARE Respondent(s)
(With appln.(s) for exemption from filing c/c of the impugned
order and exemption from filing O.T.)
Date : 26/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
M/s. S.M. Jadhav & Company,Adv.
For Respondent(s)
Mr. Arvind S. Avhad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2015.08.27
10:13:27 EAST
Reason: