Section 157(e) in Police Regulations, Calcutta, 1968
(e)Each page of the register is in duplicate. One copy shall be submitted daily to the Subdivisional Assistant Commissioner who shall, after scrutiny, forward it to the Court Inspector. The results of all cases sent up for trial with West Bengal Form No. 4296 shall be entered on this copy by the Court Officer who shall also note on it the corresponding serial number of the Magistrate's Petty Case Register, and return it direct to the police station where it shall be pasted in the register.