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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2)(a) in The Orissa Secretariat Service Rules, 1980

(a)Section Officers, Level-1 appointed under the Orissa Secretariat Service Class-II (Group-B) Rules, 1986, and