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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(3)(i) in Andhra Pradesh University Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

(i)Physically Handicapped (PH) -There shall be 3% (Three per cent) horizontal reservation in each category (OC, BC, SC, ST) for visually handicapped/hearing impaired/orthopaedically Handicapped (each 1%) (one per cent)