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State of Punjab - Section

Section 1 in The Punjab Minimum Wages Rules, 1950

1. Short title and extent.

(1)These rules may be called the Punjab Minimum Wages Rules, 1950.
(2)[ They extend to the whole of the State of Punjab as formed by section II of the States Reorganisation Act, 1956.] [Substituted by Punjab Government Notification No. 428/201-C-Lab-11/58-73968, dated 11.9.1958.]