Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 5B in The Apprentices Act, 1961 5B. Engagement of apprentices from other States.— The employer may engage apprentices from other States for the purpose of providing apprenticeship training to the apprentices.
