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Union of India - Section

Section 1 in The Industrial Disputes Act, 1947

1. Short title, extent and commencement.

(1)This Act may be called The Industrial Disputes Act, 1947.
(2)[ It extends to the whole of India] [ Substituted by Act 36 of 1956, S.2, for sub-S. (1) (w.e.f. 29.8.1956).];[* * *] [ Proviso omitted by Act 51 of 1970, S.2 and Sch. (w.e.f. 1.9.1971).]
(3)It shall come into force on the first day of April, 1947.