Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(g) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(g)liaison with Boards in other districts to facilitate speedy inquiry and disposal of cases through due process of law;