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State of Punjab - Section

Section 13 in Chandigarh Panchayat Election Rules, 1994

13. Publication of list of Contesting Candidates.

- The particulars of the validly contesting candidates shall be displayed outside the office and published in Official Gazette by the Returning Officer in Form V and will contain the names according to English alphabetical order along with the particulars of the candidates and Symbols allotted to each of the candidates.