Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 229(1)] [Section 229] [Entire Act]

State of Meghalaya - Subsection

Section 229(1)(g) in Meghalaya Municipal Act, 1973

(g)as a manufactory or place of business from which the offensive or unwholesome odour may arise;