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State of Assam - Section

Section 68 in Assam Excise Rules, 1945

68. Packing of bottles.

- Bottles shall be packed as soon as bottling operation is finished. Each package shall contain a dozen or a multiple of a dozen of quarts or pints and the bottle in each package shall be of uniform size. The Excise Officer-in-charge shall satisfy himself that the proper number of bottles are placed in each case and shall see that the packed cases are closed at once and fastened.