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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(10) in The Bharathidasan University Act, 1981

(10)to provide [* * *] [Omitted by the Bharathiar University and the Bharathidasan University (Amendment) Act, 1986 (Tamil Nadu Act 20 of 1986).] such lecturers and instructions for students of University colleges, affiliated colleges and approved colleges as the Senate may determine and also to provide for lecturers and instructions to persons not being students of colleges and to grant diplomas to them;