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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(17)(a) in The Bengal Agricultural Income-Tax Act, 1944

(a)the total income as defined in [the enactments relating-to Indian income-tax,] [Words substituted by W.B. Act 18 of 1989.] and